Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Maharashtra - Subsection Section 116(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (4)The Comptroller shall be the ex-officio Member-Secretary. In his absence, any other staff member nominated by him shall act as Secretary.
