Section 116 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
116. Standing Committee for Finance, Budget, Development and Planning.
- The Executive Council shall constitute a Committee called as the "Standing Committee for Finance, Budget, Development and Planning" consisting of the following members :-(i)The Vice-Chancellor.(ii)Director of Research.(iii)Director of Extension Education.(iv)Director of Instruction.(v)Registrar.(vi)University Engineer.(vii)University Planning Officer.(viii)Comptroller.(ix)Two non-official members of Executive Council nominated by the Executive Council.(2)Members of the Executive Council nominated on this committee shall hold office for a period of one year from the date of nominations or the period of membership which expires first.(3)The Vice-Chancellor shall be the Chairman. In his absence a member nominated by him shall be the Chairman.(4)The Comptroller shall be the ex-officio Member-Secretary. In his absence, any other staff member nominated by him shall act as Secretary.
