Section 24(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 24(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)By a junior Flag Officer or Commodore:

(i)After such officer has hoisted his flag or broad pendant in the period of his new command;

(ii)After hoisting the flag of his new rank on promotion.