Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(1)The functions of the State Air Laboratory. - (i) The functions of the State Air Laboratory is to analyse or test samples of air or emission sent by any officer empowered by the Board in this behalf and to communicate to the Member-Secretary or such officer, as the case may be, the result of such analysis or test.
(ii)Any addition or change in the function of the State Air Laboratory shall be as notified by the Government after consulting the Board from time to time.