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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1)(ii) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(ii)Any addition or change in the function of the State Air Laboratory shall be as notified by the Government after consulting the Board from time to time.