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NCT Delhi - Section

Section 1 in Delhi University Act, 1922

1. Short title and Commencement.-

(1)This Act may be called the Delhi University Act, 1922.
(2)It shall come into force on such [date] [1st May, 1922, see Gen.R. & O., Vol.V, p.49; Gazette of India, 1922, Pt.I, p.384.] as the Central Government may, by notification in the Official Gazette, direct.