Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in Delhi University Act, 1922 (2)It shall come into force on such [date] [1st May, 1922, see Gen.R. & O., Vol.V, p.49; Gazette of India, 1922, Pt.I, p.384.] as the Central Government may, by notification in the Official Gazette, direct.
