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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(a) in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

(a)The place, date and time of each test shall be notified, on behalf of the Council, by the Registrar, individually under certificate of posting to the candidates.