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State of Tamilnadu - Section

Section 6 in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

6. Place, date and time of written test.

(a)The place, date and time of each test shall be notified, on behalf of the Council, by the Registrar, individually under certificate of posting to the candidates.
(b)Every person eligible to appear for the test shall apply to the Registrar, in Annexure I to these regulations which can be had from the Registrar, free of cost, before the last day announced for such requests, along with the fee for the written test, before the last day fixed for the purpose.
(c)Every candidate for the test shall send an application along with a fee of Rs. 30 (Rupees Thirty only) in the form of crossed Indian Postal Order drawn in favour of the Registrar, to the Registrar.
(d)Fee once paid shall not be refunded in any case or adjusted for another examination.