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State of Arunachal Pradesh - Section

Section 60 in The Arunachal Pradesh Co-operative Societies Rules, 1984

60. Form for the balance sheet and the profit and loss account.

(1)The balance sheet and the profit and loss account to be laid before the annual general meeting of a society by the committee shall ordinarily be in Form 'N';Provided that it shall be competent for the Registrar to permit a society or class of societies to adopt such other form as he may deem fit.
(2)A copy of the balance sheet and profit and loss account to be presented at the annual general meeting under sub-section (2) of Section 76 and a copy of the report of the committee under sub-section (2), of Section 76 shall be affixed on the notice board of the society at least fourteen days before the date fixed for the annual general meeting.