Section 12 in The Bayaluseeme Development Board Act, 1994.
12. Objects of the Board.- The objects of the Board shall be,-
(i)to promote the development and conservation of water resources in the Bayaluseeme;(ii)to adopt soil and water conservation measures in rainfed agriculture systems of the Bayaluseeme;(iii)to promote development of forest in the Bayaluseeme;(iv)to promote horticulture development in the Bayaluseeme;(v)to promote and support activities in the agriculture and allied sectors in the Bayaluseeme.(vi)to promote animal husbandry in the Bayaluseeme.
