Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(v) in The Bayaluseeme Development Board Act, 1994.

(v)to promote and support activities in the agriculture and allied sectors in the Bayaluseeme.