Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8B] [Entire Act] State of Rajasthan - Subsection Section 8B(2) in The Rajasthan Sales Tax Rules, 1995 (2)The Functions of the Settlement Board under the Act and Rules shall be discharged by a bench consisting of the Chairman and at least two members.
