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State of Rajasthan - Section

Section 8B in The Rajasthan Sales Tax Rules, 1995

8B. Headquarters of the Settlement Board and its functions.

(1)The Headquarters of the Settlement Board shall be at Jaipur. Subject to the direction of the State Government, the Board shall hold its sittings at such place or places as may be considered fit by the Chairman.
(2)The Functions of the Settlement Board under the Act and Rules shall be discharged by a bench consisting of the Chairman and at least two members.