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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3B) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3B)[(a) There shall be a Department Committee which shall consist of the following] [Sub-sections (3B), (3C) and (3D) inserted by W.B. Act 21 of 1996.] : -
(i)the Head of the Department;
(ii)all Professors ;
(iii)two Readers of the main campus to be elected by the teachers of the Department;
(iv)two Lecturers of the main campus to be elected by the teachers of the Department;
(v)one representative of the campus to be elected by the teachers of the campus only.
(b)The Head of the Department shall be the Chairman of the Departmental Committee.
(c)The Departmental Committee shall advise the Head of the Department and shall act on behalf of the Board of Studies for such departmental activities as may be deemed necessary for running the academic Department but shall not so act in respect of the powers and duties referred to in clauses (i) to (iv), clause (xiii), clause (xvii) and clause (xviii) of sub-section (3A).