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[Cites 0, Cited by 0] [Section 14(3B)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3B)(c) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(c)The Departmental Committee shall advise the Head of the Department and shall act on behalf of the Board of Studies for such departmental activities as may be deemed necessary for running the academic Department but shall not so act in respect of the powers and duties referred to in clauses (i) to (iv), clause (xiii), clause (xvii) and clause (xviii) of sub-section (3A).