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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2)(d) in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

(d)The area comprised within the limits of Town Area Committees of Anantnag, Kathua and Leh.