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State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

1. Short title, extent and commencement

(1)These rules may be called the Jammu and Kashmir Registration of Births and Deaths Rules, 1975.
(2)These rules extend to:
(a)The area comprised within the jurisdiction of the Police Station of Ramnagar in Udhampur District.
(b)The area comprised within the jurisdiction of the Police Station of Kupwara in Baramulla District.
(c)The area comprised within the limits of the municipalities of Jammu and Srinagar.
(d)The area comprised within the limits of Town Area Committees of Anantnag, Kathua and Leh.
(3)These rules shall come into force on 26-11-1975.