Section 1 in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981.(2)It extends to the whole of the State of Madhya Pradesh.(3)It shall come into force on such [date] [w.e.f. 14-2-1982.] as the State Government may, by notification, appoint.
