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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

(3)It shall come into force on such [date] [w.e.f. 14-2-1982.] as the State Government may, by notification, appoint.