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[Cites 0, Cited by 0] [Section 104A] [Entire Act]

State of West Bengal - Subsection

Section 104A(3) in West Bengal Co-operative Societies Rules, 2011

(3)[ Nothing contained in this rule shall apply to a Co-operative Credit Structure Entity which shall have the freedom to make its own policy on recruitment, posting and compensation to staff.] [Inserted by Serial No. (21), ibid, w.e.f. 1.2.2013.]