Section 104A in West Bengal Co-operative Societies Rules, 2011
104A. Creation of Posts. (1) The Board of a Co-operative society may from time to time create posts of different categories of employees and officers subject to the provisions of section 43, to assist the Co-operative in the performance of its duties and discharge of its function and such creation of posts shall only be made with the approval of the General Body.
(2)The Board of a Co-operative society shall appoint subject to sub-section (5) of section 94, such officers and other employees created under sub-rule (1).(3)[ Nothing contained in this rule shall apply to a Co-operative Credit Structure Entity which shall have the freedom to make its own policy on recruitment, posting and compensation to staff.] [Inserted by Serial No. (21), ibid, w.e.f. 1.2.2013.]
