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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(2)Every staff of the Foundation may be sued or prosecuted by the Foundation for any loss or damage caused to the Foundation or its property or for anything done by him detrimental to the interests of the Foundation.