Section 13 in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007
13. Miscellaneous .-(1) As and when there is any change in the nomenclature of Ministries, Departments, or institution and designation mentioned, such changes shall automatically stand incorporated in the rules of the Foundation.
(2)Every staff of the Foundation may be sued or prosecuted by the Foundation for any loss or damage caused to the Foundation or its property or for anything done by him detrimental to the interests of the Foundation.
