Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)The Station Master shall, as soon as practicable, report each accident in accordance with special instructions.