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Union of India - Section

Section 222 in The Dedicated Freight Corridor Railway General Rules, 2018

222. Working in case of accident or obstruction and reporting of unsafe movement.

(1)
(a)when report of any accident or obstruction or unsafe movement of train is received or noticed by any railway servant, he shall immediately advise Station Master of the nearest station,
(b)on receipt of information of any accident or obstruction or unsafe movement either by himself or when advised by any other railway servant or person, Station Master shall see that all necessary precautions are taken by the most expeditious means possible, for the protection of traffic and take such action as is specially provided for in these rules or under special instructions.
(2)If the accident happens to a train, the Loco pilot shall immediately advise the Station Master at either end on the approved means of communication and the controller stating as far as possible the nature of obstruction or unsafe condition, cause of accident if known, and the type of assistance required.
(3)If an accident happens to a train, the Station Master on duty shall immediately advise the control and shall arrange for all necessary assistance sent to the train which can be made available locally and take such action as is specially provided in this rules or under special instructions.
(4)On receipt of information regarding any accident or obstruction or reporting of unsafe movement, the controller shall immediately send such assistance as necessary for protection and subsequent restoration of traffic.
(5)The Station Master shall, as soon as practicable, report each accident in accordance with special instructions.