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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(2)(f) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(f)to disseminate knowledge through seminars, conferences, executive education programs, community development programs, publications and training programs;