Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(2) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(2)The other objectives of the University are :
(a)to provide instruction, teaching, training and research in specialized fields of Finance and Management including Financial Analysis (leading to the CFA Charter and Designation), Accounting (leading to the CPA Certificate and Designation), Banking, Insurance, Financial Services, Financial Management, Business Management Law, Teacher Education, Medical Sciences, various branches of Science and Technology and related subjects and make provisions for research, advancement and dissemination of knowledge thereof;
(b)to establish a main campus at Dimapur in the State of Nagaland, and to have further campuses, Regional Centres, study centres and examination centres in Nagaland and at different places in India and abroad in accordance with the laws and regulations in force;
(c)to provide continuing distance and regular education programs;
(d)to institute degrees, diplomas, charters, certificates and other academic distinctions on the basis of examination, or any other method of evaluation;
(e)to collaborate with other colleges or universities, research institutions, industry associations, professional associations including the Council of Chartered Financial Analysis and the Society of Certified Public Accountants or any other organization, in India or abroad, to conceputualize, design and develop specific educational and research programs, training programs and exchange programs for students faculty members and others;
(f)to disseminate knowledge through seminars, conferences, executive education programs, community development programs, publications and training programs;
(g)to undertake programs for the training and development of faculty members of the University and other institutions in India or abroad;
(h)to undertake collaborative research with any organization in India or abroad;
(i)to create higher levels of intellectual abilities;
(j)to provide consultancy to industry, Government and Public Organizations;
(k)to ensure that the standards of the degrees, diplomas charters, certificates and other academic distinctions are in accordance with those laid down by AICTE/NCTE/UGC/MCI and Pharmacy Council etc.;
(l)to do all things necessary or expedient to promote the above objectives;
(m)to pursue any other objective as may be approved by the State Government.