Himachal Pradesh High Court
Rahul Garhwal vs . District Magistrate-Cum-Deputy ... on 1 June, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Rahul Garhwal vs. District Magistrate-cum-Deputy Commissioner, Hamirpur CWP No. 8322/2022 a/w CWP No. 2582/2023 .
1.6.2023 Present: Mr. Sanjay Dutt Vasudeva, Advocate, for the petitioner in CWP No. 2582/2023.
Mr. Shivank Singh Panta, Advocate, for respondent No.3 in CWP No. 8322/2022 and for respondent No.8 in CWP No. 2582/2023. Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Sr. Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
As prayed for, list on 15.6.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.6.2023 (pankaj) ::: Downloaded on - 02/06/2023 20:31:10 :::CIS