Section 65 in University of Udaipur Officers (Conditions of Service) Rules, 1976
65.
(a)If charge is to be made over at a place other than the head quarters of an officer, joining time is calculated from the place where he hands over the charge.(b)If an officer takes leave during transit, the period which has elapsed since handing over charge of his old post shall be included in his leave.(c)When an officer is on leave, joining time shall be calculated from the old station or from the place where he received the orders whichever calculation will entitled him to less joining time.(d)An officer during joining time shall be treated as on duty and shall be entitled to be paid at the rate of pay of his old post or of the new post whichever is less.(e)An officer returning from extraordinary leave shall not be entitled to joining time.
