Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (b)If an officer takes leave during transit, the period which has elapsed since handing over charge of his old post shall be included in his leave.
