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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(d) in Srinagar and Jammu Cluster Universities Act, 2016

(d)the senior most Professor or Associate Professor, in case there is no Professor, from the department in the subject concerned from each Autonomous/Affiliated College, not lower in rank than that of a Professor or Associate Professor ;