Section 28(2) in Srinagar and Jammu Cluster Universities Act, 2016
(2)Each Board of Studies shall consist of the following members, namely :-(a)the Professors of the Cluster University Department in the subject assigned to the Board, if there are any ;(b)the Associate Professors of the Cluster University Department in the subject assigned to the Board, if there are any ;(c)the senior most Professor or Associate Professor, in case there is no Professor, from the department in the subject concerned from each constituent College ;(d)the senior most Professor or Associate Professor, in case there is no Professor, from the department in the subject concerned from each Autonomous/Affiliated College, not lower in rank than that of a Professor or Associate Professor ;(e)one person who is not a teacher in any affiliated or constituent college of the Cluster University or a department of the Cluster University, nominated by the Faculty :Provided further that where it is found that the Board of Studies in any subject is not adequately represented, the Vice-Chancellor of the Cluster University concerned may authorize co-option of teachers in the subject from colleges or the Cluster University Departments to the extent of three members.
