(2)At each parade held under the preceding clause, the Superintendent shall satisfy himself -(a)[ that every prisoner is properly classified as provided in the rules in that behalf;] [See Chap. XVII.](b)[ that every prisoner is provided with proper clothing and bedding as provided in the rules in that behalf;] [See Chap. XXXVIII.](c)that every prisoner is clean both in person and clothing;(d)[ that the provisions of the remission rules are understood by the prisoners, and that each prisoner knows the extent of remission (if any) thereunder which he has earned;] [See. Chap. XX.] and(e)generally that the rules and orders applicable to prisoners are being duly carried out.
