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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1)(viii) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(viii)A professor, from amongst the colleges or polytechnics admitted to the privileges of the University, to be nominated by Kuladhipati after consultation with the State Government, who shall be the Member; and