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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(6)(v) in Bhakta Kavi Narsinh Mehta University Act, 2015

(v)to recommend programmes for experiments and research in the courses of studies prescribed in the subject including skill based Education with Choice Based Credit System;