Section 33(6) in Bhakta Kavi Narsinh Mehta University Act, 2015
(6)The powers and duties of a Board of Studies shall be as follows, namely:-(i)to recommend courses of studies in the subject;(ii)to recommend and prescribe where necessary, books for study in the subject;(iii)to recommend programmes for extension services and research in the subject;(iv)to recommend organisation of seminars, refresher courses and workshops to the concerned Dean of the Faculty;(v)to recommend programmes for experiments and research in the courses of studies prescribed in the subject including skill based Education with Choice Based Credit System;(vi)to recommend schemes for preparation and translation of books in the subject and suggest bibliography of books of study;(vii)to frame and propose regulations pertaining to the course of studies and examinations in the subject;(viii)to review periodically the terminology current in the subject; and(ix)to exercise such other powers and perform such other duties as may be prescribed by the Statutes.
