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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(b) in Tamil Nadu Municipal General Service Rules, 1970

(b)It shall be open to the selection committee to interview any candidate, if it considers it necessary to adjudge the fitness for promotion or the rank that should be assigned to him in the promotion panel.