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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Municipal General Service Rules, 1970

(1)For Promotion by Selection Committee: - (a) The Director of Municipal.Administration shall obtain from every Commissioner (i) the names of all eligible candidates in the employment of the Municipality concerned, and (ii) the Commissioner's views on the suitability or otherwise of the candidates for promotion. He shall, then, arrange their names in the order of the seniority in the class from which promotion has to be made and also record his own views on the fitness or otherwise of the candidates. He shall, thereafter, place the lists before the selection committee which shall scrutinise them and draw the promotion panel for each class.
(b)It shall be open to the selection committee to interview any candidate, if it considers it necessary to adjudge the fitness for promotion or the rank that should be assigned to him in the promotion panel.
(c)The selection committee shall, after it has drawn the promotion panel in the manner aforesaid, send it to the appointing authority,