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State of Gujarat - Section

Section 13 in Gujarat District Planning Committees Rules, 2016

13. Manner of Publication of Order Under rule 12.

(1)The Returning Officer shall send a copy of the order made under rule 12 not later than 25 (twenty five) days before the date fixed for the poll, to the District Panchayat and the Municipalities.
(2)The order referred to in sub-rule (1) shall be pasted on the notice boards of the offices of the District Panchayat and the Returning Officer, Municipalities and shall also be published in daily local newspapers in Gujarati, having wide circulation in the concerned area.