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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in Gujarat District Planning Committees Rules, 2016

(2)The order referred to in sub-rule (1) shall be pasted on the notice boards of the offices of the District Panchayat and the Returning Officer, Municipalities and shall also be published in daily local newspapers in Gujarati, having wide circulation in the concerned area.