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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

(3)Persons appointed by direct recruitment shall be entitled to the contributory pension scheme of the State Government as in force at the time of appointment and as modified from time to time.