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State of Rajasthan - Section

Section 7 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

7. Scale of Pay and Allowances etc.

(1)The Commission, with the approval of the State Government, determines the scale of pay applicable to the posts of the officers and employees of the Commission as specified in Appendix -'A'.
(2)Other Allowances & Benefits shall be the same as determined by State Government from time to time for its employees. All rules, regulations, orders, instructions issued by the State Government for its employees shall be applicable to the employees of the Commission except those specified in these regulations.
(3)Persons appointed by direct recruitment shall be entitled to the contributory pension scheme of the State Government as in force at the time of appointment and as modified from time to time.
(4)Officers and employees taken on deputation shall be governed by the terms and conditions of deputation prescribed by the parent employer.