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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(3) in The Greater Noida Industrial Development Area Building Regulations, 1992

(3)Industrial buildings-FAR. - In case of industrial building maximum FAR shall be as given in the table below :
SI. No. Plot size square metres Maximum ground coverage percentage Maximum FAR
1. Upto 100 60 120
2. Above 100 but not exceeding 450 60 100
3. Above 450 but not exceeding 2000 55 80
4. Above 2000 but not exceeding 12000 55 70
5. Above 12000 but not exceeding 20000 50 65
6. Above 20000 50 60
Set backs. - As per Annexure-1