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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(a) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(a)A person who erects or re-erects [or occupies] [See 1st Amendment Rules, 1968.] any building shall comply with these rules and in addition shall comply with the restrictions shown on the Zoning Plans.