Section 8(3) in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009
(3)Departmental Promotion Committee shall be constituted in the following manner. -(i)Commercial Taxes Commissioner - Chairman(ii)An officer of Finance Department (Not below the rank of Deputy Secretary - Member.(iii)An officer in charge of establishment of Commercial Taxes Department - Member(iv)Nominated officer of Scheduled Caste/Scheduled Tribe by Personnel & Administrative Reforms Department - Member.
