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State of Bihar - Section

Section 8 in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009

8. Promotion.

(1)The confirmed Auditors in the cadre shall be promoted to Auditors grade II and from Auditors grade II to Auditors grade I on the basis of seniority cum merit recommended by the Departmental Promotion Committee.
(2)On completion of duration (Kalawadhi) determined by the Department of Personnel and Administrative Reforms, Bihar, Patna, from time to time promotions will be considered from one grade to another.
(3)Departmental Promotion Committee shall be constituted in the following manner. -
(i)Commercial Taxes Commissioner - Chairman
(ii)An officer of Finance Department (Not below the rank of Deputy Secretary - Member.
(iii)An officer in charge of establishment of Commercial Taxes Department - Member
(iv)Nominated officer of Scheduled Caste/Scheduled Tribe by Personnel & Administrative Reforms Department - Member.