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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)linking up with Integrated Child Development Services (ICDS) to cater to the needs of children below 6 years.