Section 15(4) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
(4)Each Children's Home should be a comprehensive child care centre. The Home should promote an integrated approach to child care by involving the community and local NGOs. The activities of the centre should include:(a)family based services such as foster family care, adoption and sponsorship;(b)linking up with Integrated Child Development Services (ICDS) to cater to the needs of children below 6 years.(c)to establish linkages with organisations and individuals who can provide support services to children.
