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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(c) in Manonmaniam Sundaranar University Act, 1990

(c)In any case where the inquiry discloses that punishment beyond the powers of the Registrar is called for, The Registrar shall, upon conclusion of the inquiry, make a report to the Vice-Chancellor along with his recommendations: